Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act] Union of India - Subsection Section 7A(1)(a) in The Securities Contracts (Regulation) Act, 1956 (a)the restriction of voting rights to members only in respect of any matter placed before the stock exchange at any meeting;