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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Uttar Pradesh - Subsection

Section 48(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)The Zila Panchayat shall provide each Kshettra Panchayat with all staff in addition to the staff mentioned in sub-section (2) required by the Kshettra Panchayat enable to it carry out its functions under the Act and the services of all such staff shall be deemed to be placed at the disposal of the Kshettra Panchayat on such terms as the State Government may specify.