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[Cites 0, Cited by 0] [Section 73ZA(1)] [Section 73ZA] [Entire Act]

State of Maharashtra - Subsection

Section 73ZA(1)(xiv) in Maharashtra Factories Rules, 1963

(xiv)If repairs are carried out to the heater, coil including coil connected to it in users equipment shall be got examined from competent person before taking it into use.