Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(11) in Chhattisgarh State Electricity Supply Code, 2005 11.2The consumer shall not make such use of supply given to him by the licensee which is prejudicial to the interest of the licensee.(A)Unauthorised use of electricity:
