Madhya Pradesh High Court
Smt. Santo Chaurasiya vs The State Of Madhya Pradesh on 8 September, 2020
Author: Chief Justice
Bench: Chief Justice
THE HIGH COURT OF MADHYA PRADESH
WP-25364-2019
(TRINITY INFRASTRUCTURE Vs THE STATE OF MADHYA PRADESH AND OTHERS)
WITH
WP/10711/2019, WP/18737/2019, WP/18776/2019, WP/19313/2019, WP/24869/2019,
WP/24870/2019, WP/25365/2019, WP/25704/2019, WP/25932/2019, WP/26091/2019,
WP/26097/2019, WP/26589/2019, WP/27371/2019, WP/27378/2019, WP/27530/2019,
WP/00129/2020, WP/00690/2020, WP/00703/2020, WP/00945/2020, WP/00948/2020,
WP/00954/2020, WP/01005/2020, WP/01006/2020, WP/01010/2020, WP/01665/2020,
WP/01667/2020, WP/01670/2020, WP/01739/2020, WP/01744/2020, WP/01746/2020,
WP/01862/2020, WP/02138/2020, WP/02141/2020, WP/02143/2020, WP/02144/2020,
WP/02160/2020, WP/02444/2020, WP/02620/2020, WP/02623/2020, WP/02625/2020,
WP/02626/2020, WP/02628/2020, WP/02734/2020, WP/03044/2020, WP/03045/2020,
WP/03046/2020, WP/05243/2020, WP/05412/2020, WP/06087/2020, WP/09344/2020,
WP/09930/2020, WP/06767/2020, WP/05277/2020, WP/05965/2020, WP/02637/2020
Jabalpur, Dated : 08-09-2020
Heard through Video Conferencing.
Mr. Devdatt Kamat, Senior Advocate with Mr. Shoeb Hasan Khan and Mr. Amit
Seth, Advocates; Mr. Kishore Shrivastava, Senior Advocate with Mr. Kapil Jain,
Advocate; Mr. Arvind Dudawat; Mr. Samdarshi Tiwari; Mr. Shekhar Sharma; Mr. Anil
Lala; Mr. Vivek Kumar Jain; Mr. Shyam Yadav; Mr. Ranjeet Dwivedi; Mr. Devendra
Singh; Mr. Tapan Bathere; Ms. Aishwarya Singh and Mr. Saurabh Makhija; Mr. Ankit
Upadhyay; and Mr. Rahul Deshmukh, Advocates for the petitioners in respective
matters.
Mr. P.K. Kaurav, Advocate General with Mr. Pushpendra Yadav, Additional
Advocate General for the respondents/State.
Arguments heard.
Order reserved.
(AJAY KUMAR MITTAL) (SANJAY YADAV) (VIJAY KUMAR SHUKLA) Chief Justice Judge Judge S/ Digitally signed by SACHIN CHAUDHARY Date: 2020.09.15 15:16:41 +05'30'