Calcutta High Court (Appellete Side)
13488W/2005 on 2 April, 2012
Author: Tapen Sen
Bench: Tapen Sen
02/4/2012
ARDR
WP 13488 (W) of 2005
Mr. Rabindra Nath Das,
Mr. Durga Prasad Dutta,
Mr. Souvik Sen,
Mr. Sumanta Ganguly,
...... for the Petitioner.
Mr. Jaydip Kar,
Mr. Subhasish Sarkar,
....for the Respondent nos. 2 to 4.
When this called out, Mr. Ram Chandra Guchait appeared and submitted that he will be filing an application for being added as a party. Leave granted to him to file such an application.
Heard-in-part.
Put up this case for further hearing on 12th of April, 2012 at the same time and same position.
( Tapen Sen, J. )