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Calcutta High Court (Appellete Side)

13488W/2005 on 2 April, 2012

Author: Tapen Sen

Bench: Tapen Sen

02/4/2012
  ARDR

                             WP 13488 (W) of 2005



    Mr. Rabindra Nath Das,
    Mr. Durga Prasad Dutta,
    Mr. Souvik Sen,
    Mr. Sumanta Ganguly,
                                      ...... for the Petitioner.

    Mr. Jaydip Kar,
    Mr. Subhasish Sarkar,
                      ....for the Respondent nos. 2 to 4.

When this called out, Mr. Ram Chandra Guchait appeared and submitted that he will be filing an application for being added as a party. Leave granted to him to file such an application.

Heard-in-part.

Put up this case for further hearing on 12th of April, 2012 at the same time and same position.

( Tapen Sen, J. )