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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(1)(ii) in The M.P. Bhumi Vikas Rules, 1984

(ii)For Low Income Group Housing, the minimum plot size shall be as follows, with a coverage not exceeding 75 per vent :-