Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 42 in Siliguri Municipal Corporation Act, 1990 42. Procedure for holding elections. - The procedure for holding elections of the Councilors and Aldermen shall be such as may be prescribed.
