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[Cites 0, Cited by 0] [Section 505] [Entire Act]

State of Uttar Pradesh - Subsection

Section 505(3) in Rules under the United Provinces Excise Act, 1910

(3)Whether liquor is being taken from outstills into distillery tracts and whether proper precautions are taken in the allocation, of the outstills to prevent this also whether shops are kept at a sufficient distance from the district boundary to prevent undue competition with outstills in adjoining districts.