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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6) in The Protection Of Plant Varieties And Farmers' Rights (Criteria For Distinctiveness, Uniformity And Stability For Registration) Regulations, 2009

(6)The uniformity levels for Farmers' variety for the respective species shall not exceed double the number of off-types such as may be specified in the Journal:Provided that the number of permitted off-types for each crop shall be developed and published in the Journal.