Section 106 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
106. Operator's cab or cabin.
- The employer shall ensure at a construction site of a building or other construction work that -(A)the operator of every lifting machine in outdoor service is provided with a cab or cabin which-(i)is made of fire resistant material;(ii)has a suitable seat, a footrest and protection from vibration;(iii)affords the operator an adequate view of the area of operation,(iv)affords the necessary access to working parts in cab;(v)affords the operator adequate protection against the weather,(vi)is adequately ventilated; and(vii)is provided with a suitable fire extinguisher.
