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[Cites 0, Cited by 0] [Section 63(15)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(15)(a) in Motor Vehicles Act, 1939

(a)The Central Government may make [rules] [For Motor Vehicles (National Permits) Rules, 1975, See G.S.R. 586 (E), D/ 17.12.1975, Gazette of India, 1975, Part II, Section 3(i), Extraordinary, page 2413.] for carrying out the provisions of sub-section (11).