Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tripura - Subsection

Section 12(1)(f) in Tripura Police Act, 2007

(f)any similar matter, not within the purview of any one department and affecting the general welfare of the public of the district; and