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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(9) in The SreeNarayanaGuru Open University Act, 2021

(9)The Vice-Chancellor may, by writing under his hand addressed to the Chancellor, after giving one month's notice to the Chancellor resign from his office and shall cease to hold that office on acceptance of the resignation by the Chancellor or on the date of expiry of the said notice period, whichever is earlier.