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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Madhya Pradesh - Subsection

Section 147(1)(x) in The M.P. Motor Vehicles Rules, 1994

(x)the curtailment of the route or portion thereof, covered by the existing permits or transfer of the permits to any other route or routes and giving of compensation if any;