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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(1)(d) in Bihar Excise Act, 1915

(d)send to the Chairman of each Municipality [and Mayor of a Corporation] [Inserted by Act 6 of 1985.] an extract reproducing so much of the said list as relates to shops in the Municipality [and Municipal Corporation] [Inserted by Act 6 of 1985.];