Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 19 August, 2025
ITEM NO.45 COURT NO.4 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21511/2019
[Arising out of impugned final judgment and order dated 08-03-2019
in WP No. 777/2018 passed by the High Court of Chhatisgarh at
Bilaspur]
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
IA No. 171029/2022 - APPLICATION FOR PERMISSION
IA No. 153202/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 19-08-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) : Mr. Rajesh Kumar, AOR
For Respondent(s) Mr. Abhishek Pandey Standing Counsel, Adv.
Mr. Prashant Kumar Umrao, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 07.10.2025 (NMD).
(SWETA BALODI) (POONAM VAID)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SWETA BALODI
Date: 2025.08.20
17:26:51 IST
Reason: