Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 19 August, 2025

     ITEM NO.45                         COURT NO.4                  SECTION IV-C

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   21511/2019

     [Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court of Chhatisgarh at
     Bilaspur]

     M/S PARLE AGRO PVT. LTD.                                        Petitioner(s)

                                                VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                       Respondent(s)

     IA No. 171029/2022 - APPLICATION FOR PERMISSION
     IA No. 153202/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     Date : 19-08-2025 This matter was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE M.M. SUNDRESH
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Petitioner(s) : Mr. Rajesh Kumar, AOR

     For Respondent(s)            Mr. Abhishek Pandey Standing Counsel, Adv.
                                  Mr. Prashant Kumar Umrao, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter on 07.10.2025 (NMD).

     (SWETA BALODI)                                               (POONAM VAID)
     ASTT. REGISTRAR-cum-PS                                     ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
SWETA BALODI
Date: 2025.08.20
17:26:51 IST
Reason: