Supreme Court - Daily Orders
Hema Rajaraman vs Union Of India on 12 January, 2024
REVISED
ITEM NO.1715 COURT NO.8 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.509/2023
HEMA RAJARAMAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(ONLY I.A. NO. 213882/2023
(APPL. FOR DISCHARGE OF ADVOCATE ON RECORD) IS LISTED
I.A. No.213882/2023 - DISCHARGE OF ADVOCATE ON RECORD)
Date : 12-01-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
[IN CHAMBER]
For Petitioner(s) Mr. Rahul Narayan, AOR
Ms. Tanya Srivastava, Adv.
For Respondent(s) Mr. Anand Mishra-1, AOR
Mr. Amrish Kumar, AOR
Mrs. Manvi Sharma, Adv.
Mr. Joel, AOR
Mr. Prashant Bhatnagar, Adv.
Mr. Vaibhav Joshi, AOR
Mr. Maibam Nabaghanashyam Singh, AOR
Mr. Amit Punj, Adv.
Ms. Nisha Bhambhani, Adv.
Mr. Rajat Arora, AOR
Ms. Mariya Shahab, Adv.
Mr. Nibin Louis, Adv.
Signature Not Verified
Mr. Kaustubh Anshuraj, AOR
Digitally signed by
NEETA SAPRA
Date: 2024.01.19
16:11:59 IST
Reason:
1
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.213882/2023
Application for discharge of Advocate-on-Record is allowed. Registry to proceed further accordingly.
(RASHMI DHYANI PANT) (AMITA PANDEY)
COURT MASTER (SH) COURT MASTER (NSH)
2
ITEM NO.1715 COURT NO.8 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.509/2023 HEMA RAJARAMAN Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (ONLY I.A. NO. 213882/2023 (APPL. FOR DISCHARGE OF ADVOCATE ON RECORD) IS LISTED I.A. No.213882/2023 - DISCHARGE OF ADVOCATE ON RECORD) Date : 12-01-2024 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA [IN CHAMBER] For Petitioner(s) Mr. Rahul Narayan, AOR Ms. Tanya Srivastava, Adv.
For Respondent(s) Mr. Anand Mishra-1, AOR Mr. Amrish Kumar, AOR Mrs. Manvi Sharma, Adv.
Mr. Joel, AOR Mr. Prashant Bhatnagar, Adv. Mr. Vaibhav Joshi, AOR Mr. Maibam Nabaghanashyam Singh, AOR Mr. Amit Punj, Adv.
Ms. Nisha Bhambhani, Adv. Mr. Rajat Arora, AOR Ms. Mariya Shahab, Adv. Mr. Nibin Louis, Adv.
Mr. Kaustubh Anshuraj, AOR 3 UPON hearing the counsel the Court made the following O R D E R I.A. No.213882/2023 Application for discharge of Advocate-on-Record is allowed.
Accordingly notice be issued.
(RASHMI DHYANI PANT) (AMITA PANDEY) COURT MASTER (SH) COURT MASTER (NSH) 4