Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Madhya Pradesh - Subsection Section 18(e) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000 (e)Personal account of particulars regarding Provident Fund of each officer/employee on the basis of cash shall be kept in Form five.
