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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

(c)"Employee of an institution" means a non-teaching employee in respect of whose employment maintenance grant is paid by the State Government to the institution;