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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(2)(a) in Rajasthan Muslim Wakf Regulations, 1964

(a)whether the procedure prescribed in these regulations has been complied with, and if not, whether such non-compliance has resulted in failure of justice;