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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Standards of Weights and Measures (General) Rules, 1987

(2)The maximum permissible error in relation to such other reference standard, or secondary standard, or working standard shall be such as the Central Government may, from time to time, by notification, specify and different maximum permissible error may be specified in relation to different types of reference standards, or secondary standards, or working standards.