Calcutta High Court
Commissioner Of Income Tax vs Forum Projects Pvt. Ltd on 29 January, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITA No.586 of 2008
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
( Income Tax )
COMMISSIONER OF INCOME TAX, CENTRAL-III
VS.
FORUM PROJECTS PVT. LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 29th January, 2015.
Mr. S. Sarkar, Advocate Ms. A. Gutgutia, Advocate The Court : By consent of the parties, let the matter be listed under the heading "for hearing (peremptory)" after four weeks.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm