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Calcutta High Court

Commissioner Of Income Tax vs Forum Projects Pvt. Ltd on 29 January, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

ORDER SHEET

                              ITA No.586 of 2008
                         IN THE HIGH COURT AT CALCUTTA
                              Special Jurisdiction
                              ( Income Tax )



                        COMMISSIONER OF INCOME TAX, CENTRAL-III
                                 VS.
                        FORUM PROJECTS PVT. LTD.



  BEFORE:
  The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 29th January, 2015.

Mr. S. Sarkar, Advocate Ms. A. Gutgutia, Advocate The Court : By consent of the parties, let the matter be listed under the heading "for hearing (peremptory)" after four weeks.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm