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[Cites 0, Cited by 0] [Section 358(7)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(7)(k) in The Chhattisgarh Municipalities Act, 1961

(k)measures to be taken with stray animals or animals likely, if at large in any street or public place, to cause annoyance or intimidation;