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State of Rajasthan - Section

Section 266 in Rajasthan Municipalities Act, 2009

266. Playing any game causing annoyance.

- Whoever negligently flies kites, or discharges or lets fireworks or fire balloons or engages in any game, in such a manner as to cause or be likely to cause danger or annoyance to persons passing by or dwelling or working in the neighbourhood or risk of injury to property, shall be punishable with fine which shall not be less than one hundred rupees but which may extend to five hundred rupees.