Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Punjab - Subsection Section 102(26) in The Punjab Factory Rules, 1952 (26)Highly Flammable Liquids and Flammable Compressed Gases.] [Added by Punjab Government Gazette L.S.P. III dated 19.3.1991.]
