Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Madhya Pradesh - Subsection Section 15(ix) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977 (ix)commit a nuisance or any act of indecency in any part of the institution or centre or refuse to obey any orders issued for proper sanitation;
