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Union of India - Section

Section 191 in The Army Rules, 1954

191. Prescribed officer under section 78.-The prescribed officer for the purposes of section 78 shall be the officer commanding the forces in the field, or, in the case of a sentence which he confirms or could have confirmed or which do not require confirmation, the officer commanding the Army corps, division, brigade, or any detached portion of regular Army within which the trial was held.