Section 10(1) in Bihar Contributory Provident Fund Rules, 1948
(1)Government shall with effect from the 31st March of each year, make a contribution to the account of each subscriber:[Deleted vide Not. No. M-1-025/82-4967-F (2), dated 18th May, 1983, Published in Bihar Gazette Part II dated 6.7.1983 at Pg. 525-26].
