Madhya Pradesh High Court
Smt. Jyoti vs Mukesh Singh on 3 August, 2021
Author: Vivek Rusia
Bench: Vivek Rusia
1 MA-726-2021 The High Court Of Madhya Pradesh MA-726-2021 (SMT. JYOTI AND OTHERS Vs MUKESH SINGH AND OTHERS) 3 Indore, Dated : 03-08-2021 Heard through Video Conferencing. Shri Kailash Chandra Kaushal, learned counsel for the appellant. List this present appeal along with M.A. No.1272/2016 filed by the insurance company.
(VIVEK RUSIA)
JUDGE
jyoti
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SAN JYOTI CHOURASIA
Date: 2021.08.04
12:47:29 IST