Section 41(4) in Tamil Nadu Panchayats (Elections) Rules, 1995
(4)At the entrance to each polling station, there shall be displayed prominently -(a)a notice showing the number and names of the contesting candidates as published in Form 9 and the distinctive symbol assigned to each candidate in respect of each of the elections for which poll is taken in that polling station; and(b)a notice showing the polling area and the groups of electors who are entitled to vote at that polling station.
