Manipur High Court
The Youth Cane & Bamboo Association vs R.K. Dinesh & 2 Ors on 18 August, 2025
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
1
Digitally
KABORA signed by
KABORAMBAM Item No. 1
MBAM SAPANA
CHANU
SAPANA Date:
2025.08.18
IN THE HIGH COURT OF MANIPUR
CHANU 16:06:17
+05'30' AT IMPHAL
Cont. Case(C) No. 109 of 2025
The Youth Cane & Bamboo Association Petitioner
Vs.
R.K. Dinesh & 2 Ors Respondents
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 18.08.2025 Heard Mr. Abdul Baqee Khan, learned counsel appearing for the petitioner.
Issue notice, returnable within 3 weeks. Petitioner is to take steps for service of notice upon the respondents by way of dasti service as well as by speed post service.
Steps should be taken within 1 week and petitioner is to file affidavit showing proof of service of such notice.
List this case again on 18.09.2025.
JUDGE Sapana