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State of Madhya Pradesh - Section

Section 2 in The M.P. Agricultural Cattle Preservation Rules, 1959

2.

In these rules, unless the context otherwise requires,
(a)"Act" means the Madhya Pradesh Agricultural Cattle Preservation Act, 1959 (No. 18 of 1959);
(b)"form" means a form appended to these rules;
(c)"Section" means a section of the Act.