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[Cites 0, Cited by 0] [Section 293(1)] [Section 293] [Entire Act]

State of Assam - Subsection

Section 293(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)By public notice, give such directions by be observed by the public or by an class or section of the public, as he thinks necessary to prevent the outbreak or spread of the disease;