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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(dd) in The M.P. Zila Panchayat (Business) Rules, 1998

(dd)Approval of Annual Plans in respect of the schemes entrusted to Panchayat by the law and those assigned to it by the Central Government or State Government after consideration by the concerned Standing Committee;