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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(2)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)in the event of a mechanical defect in the traction motor or drive which causes the wheels to lock, the train shall be stopped immediately and shall not be moved until clearance has been given by a Rolling Sock Supervisor;