Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279] [Entire Act] State of West Bengal - Subsection Section 279(a) in The Chandernagore Municipal Corporation Act, 1990 (a)liable to pay under this Act any consolidated or other tax or rate, or
