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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in Haryana Special Economic Zone Rules, 2007

(2)all other words and expressions used and not defined in these rules but defined in the Haryana Special Economic Zone Act, 2005 (9 of 2006) and the Special Economic Zone Act, 2005 (Central Act 28 of 2005), shall have the meanings respectively assigned to them in those Acts.