Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954 10. Repeal. - The Orissa Legislative Assembly Member Salaries and Allowances Act, 1938 is hereby repealed.
