Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 17 in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F 17. Village Police Officers Nothing in this Act shall apply to any hereditary or any other Village Police Officer.
