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State of Odisha - Section

Section 28 in Orissa Education Act, 1969

28. Savings.

- The provisions contained in this Act shall be in addition to and not in derogation of the provisions contained in the Orissa Secondary. Education Act, 1952 (Orissa Act 10 of 1953) or it any law regarding University eduction the time being in force and in the case of any inconsistency or repugnance the provisions of this Act shall prevail.