Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340] [Entire Act] State of Odisha - Subsection Section 340(i) in The Orissa Municipal Corporation Act, 2003 (i)in conformity with the provisions of law relating to development planning and land use control or any other law relating thereto for the time being in force; or
