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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(3) in The Aircraft Rules, 1937

(3)The Aircraft Maintenance Engineer's licences may be granted in the following categories, namely:-
(a)Category A
(b)Category B1
(c)Category B2
(ca)[ Category B3;] [Inserted by Notification No. G.S.R. 1001 (E) dated 22.12.2010 (w.e.f. 23.3.1937).]
(d)Category C.