Madras High Court
Nallammal vs The Inspector Of Police on 4 July, 2023
Author: N. Anand Venkatesh
Bench: N. Anand Venkatesh
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IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 04.07.2023
CORAM
THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH
Crl.O.P No.28208 of 2022
Nallammal Petitioner
vs.
1.The Inspector of Police,
Arumbavur Police Station,
Peramballur District.
2.The Sub-Inspector of Police,
Arumbavur Police Station,
Peramballur District.
3.Para Duty Police Officer,
Arumbavur Police Station,
Peramballur District. Respondents
PRAYER: Criminal Original Petition filed under Section 482 of the Code of
Criminal Procedure, to direct the Judicial Magistrate, Veppanthattai to dispose the
Crl.MP.No.485/2022 in a stipulated time framed by this Court.
For Petitioner : Mr.S.Krishnamoorthy
For Respondents : Mr.A.Gopinath
Government Advocate (Crl. Side)
ORDER
This Criminal Original Petition has been filed to direct the Judicial Magistrate, Veppanthattai to dispose the Crl.MP.No.485/2022 in a stipulated time framed by this https://www.mhc.tn.gov.in/judis Court.
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2.Heard the submissions of learned counsel appearing for the petitioner and the learned Government Advocate (Crl. Side) appearing on behalf of the respondents.
3.Taking into consideration the facts and circumstances of the case, there shall be a direction to the learned Judicial Magistrate, Veppanthattai, to expedite the proceedings in Crl.M.P.No.485 of 2022 and complete the same, within a period of four weeks from the date of receipt of a copy of this order and report before this Court after completion of the Trial.
4.This Criminal Original Petition is disposed of with the above direction.
04.07.2023
Index : Yes/No (2/2)
Internet : Yes/No
Speaking Order/Non-Speaking Order ssr To
1.The Judicial Magistrate, Veppanthattai.
2.The Inspector of Police, Arumbavur Police Station, Peramballur District.
https://www.mhc.tn.gov.in/judis 3 of 4
3.The Sub-Inspector of Police, Arumbavur Police Station, Peramballur District.
4.Para Duty Police Officer, Arumbavur Police Station, Peramballur District.
5. The Public Prosecutor, High Court of Madras, Madras.
https://www.mhc.tn.gov.in/judis 4 of 4 N. ANAND VENKATESH,. J.
ssr Crl.O.P No.28208 of 2022 04.07.2023 (2/2) https://www.mhc.tn.gov.in/judis