Bombay High Court
Anuskura Panchkroshi Shikshan ... vs The State Of Maharashtra Thr The ... on 18 April, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
53-ASWP-4990-2023.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4990 OF 2023
Anuskura Panchkroshi Shikshan Prasarak Mandal ...Petitioners
through its President & Ors
Versus
The State of Maharashtra through the Secretary, ...Respondents
School Education and Sports Department & Ors
Mr Prashant Bhavake, for the Petitioner.
Smt PN Diwan, AGP, for the Respondent-State.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 18th April 2023 PC:-
1. Issue notice.
2. Hamdast allowed. In addition to the service through Court, ARUN private service is permitted including by email and courier.
RAMCHNDRA SANKPAL Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2023.04.21 09:37:29 +0530
3. All Affidavits in Reply are to be filed and served on or before 12th June 2023.
4. Notice is made returnable on 21st June 2023.
(Neela Gokhale, J) (G. S. Patel, J) Page 1 of 1 18th April 2023 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 02:13:53 :::