Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1909] [Entire Act] Union of India - Subsection Section 1909(a) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977 (a)all Indian ships, and
