Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(10) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(10)"Improvement Trust" means a Trust established under the Madhya Pradesh Town Improvement Trust Act, 1960 (No. 14 of 1961);