Delhi High Court - Orders
M/S Splendor Landbase Ltd vs State on 14 January, 2026
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1650/2023
M/S SPLENDOR LANDBASE LTD.....Petitioner
Through: Mr. Siddharth Bhatli and Mr. Diwaker
Lohia, Advocates
versus
STATE .....Respondent
Through: Ms. Rupali Bandhopadhya, ASC
(Crl.) for State
SI Vijay Panwar, EOW
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 14.01.2026
List on 30.03.2026.
MANOJ JAIN, J
JANUARY 14, 2026/dr
This is a digitally signed order.
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