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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(i)"Member of the Service" means a person appointed to a post in the- service on the basis of regular selection under the provisions of these rules or rules or order superseded by these rules;