Delhi High Court - Orders
Gourav Kumar Sharma Dr. Tanmoy Majumder ... vs Union Of India & Ors. Union Of India & Ors. ... on 9 February, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~1 to 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 117/2021, CM Nos. 366-367/2021
+ W.P.(C) 127/2021, CM Nos. 393-394/2021
+ W.P.(C) 136/2021, CM Nos. 412-413/2021
+ W.P.(C) 137/2021, CM Nos. 414-415/2021
+ W.P.(C) 143/2021, CM Nos. 429-430/2021
+ W.P.(C) 150/2021, CM Nos. 445-446/2021
GOURAV KUMAR SHARMA
DR. TANMOY MAJUMDER
VINAY SINGH
KHEMRAJ SAHU
SNOWBER MUSHTAQ
SATYA PRAKASH
..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS.
UNION OF INDIA & ORS.
UNION OF INDIA & ORS.
UNION OF INDIA & ORS.
UNION OF INDIA & ORS.
UNION OF INDIA & ORS.
..... Respondents
Through: Mr. Anil Soni, SC with Mr. Devesh
Dubey, Adv. for R-2/AICTE
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 09.02.2021 List on February 16, 2021.
V. KAMESWAR RAO, J FEBRUARY 09, 2021/aky Signature Not Verified Digitally Signed By:ANIL KUMAR Signing Date:09.02.2021 18:33:19